Anil Garg vs State Of U.P. And 2 Others
2014 Latest Caselaw 3695 ALL

Citation : 2014 Latest Caselaw 3695 ALL
Judgement Date : 28 July, 2014

Allahabad High Court

Anil Garg vs State Of U.P. And 2 Others on 28 July, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 29696 of 2014
 

 
Petitioner :- Anil Garg
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Arun Kumar Gupta
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

Three weeks further time is allowed to file counter affidavit.

List thereafter.

Interim order shall continue to remain in operation till then.

Order Date :- 28.7.2014

aks

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