Ram Lakhan vs D.D.C. And 5 Ors.
2014 Latest Caselaw 3674 ALL

Citation : 2014 Latest Caselaw 3674 ALL
Judgement Date : 25 July, 2014

Allahabad High Court

Ram Lakhan vs D.D.C. And 5 Ors. on 25 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 34698 of 2014
 

 
Petitioner :- Ram Lakhan
 
Respondent :- D.D.C. And 5 Ors.
 
Counsel for Petitioner :- Manish Dev Singh
 
Counsel for Respondent :- C.S.C.,Manoj Kumar Yadav
 

 
Hon'ble Anjani Kumar Mishra,J.

Impleadment application filed today in Court, is taken on record.

Learned counsel for the petitioner to incorporate the amendment today itself.

Shri K.C.Kishan Srivastava, has filed his appearance on behalf of respondent no. 5, which is taken on record.

Put up as fresh on 31st July, 2014.

Order Date :- 25.7.2014

Priyanka

Case :- WRIT - B No. - 34698 of 2014

Petitioner :- Ram Lakhan

Respondent :- D.D.C. And 5 Ors.

Counsel for Petitioner :- Manish Dev Singh

Counsel for Respondent :- C.S.C.,Manoj Kumar Yadav

Hon'ble Anjani Kumar Mishra,J.