Revati Prasad vs D.D.C. And 2 Ors.
2014 Latest Caselaw 3656 ALL

Citation : 2014 Latest Caselaw 3656 ALL
Judgement Date : 25 July, 2014

Allahabad High Court

Revati Prasad vs D.D.C. And 2 Ors. on 25 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 36062 of 2014
 

 
Petitioner :- Revati Prasad
 
Respondent :- D.D.C. And 2 Ors.
 
Counsel for Petitioner :- Ramesh Chandra Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

The impleadment application filed today in court is taken on record.

Heard learned counsel for the parties and learned standing counsel for the State-Respondents.

The impleadment application is allowed. Let the necessary incorporation be made during the course of the day.

Put up as fresh case on 4.8.2014.

Order Date :- 25.7.2014

SKS

Download the LatestLaws.com Mobile App