Jay Prakash vs State Of U.P.
2014 Latest Caselaw 3604 ALL

Citation : 2014 Latest Caselaw 3604 ALL
Judgement Date : 24 July, 2014

Allahabad High Court

Jay Prakash vs State Of U.P. on 24 July, 2014

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23447 of 2014
 

 
Applicant :- Jay Prakash
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anand Kumar Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

This is second bail application.

List before appropriate Court with previous papers in the next cause list, showing the name of Sri S.C. Tiwari, as counsel for the informant.

Order Date :- 24.7.2014

Ajay

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