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In The Matter Of Raj Ratan Casting ... vs Unknown
2014 Latest Caselaw 3498 ALL

Citation : 2014 Latest Caselaw 3498 ALL
Judgement Date : 22 July, 2014

Allahabad High Court
In The Matter Of Raj Ratan Casting ... vs Unknown on 22 July, 2014
Bench: Surya Prakash Kesarwani



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- COMPANY PETITION No. - 8 of 2014
 

 
Petitioner :- In The Matter Of Raj Ratan Casting Pvt. Ltd. And Another
 
Counsel for Petitioner :- Vivek Saran
 

 
Hon'ble Surya Prakash Kesarwani,J.

Case is passed over on the illness slip of Sri Vivek Saran, learned counsel for the petitioner.

List in the next cause list.

Order Date :- 22.7.2014

Mukesh

(Surya Prakash Kesarwani,J. )

 

 

 
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