Ashok Kumar Dubey And 4 Ors. vs State Of U.P. And Another
2014 Latest Caselaw 3486 ALL

Citation : 2014 Latest Caselaw 3486 ALL
Judgement Date : 22 July, 2014

Allahabad High Court

Ashok Kumar Dubey And 4 Ors. vs State Of U.P. And Another on 22 July, 2014

Bench: Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 4471 of 2014
 

 
Applicant :- Ashok Kumar Dubey And 4 Ors.
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Preetpal Singh Rathore,Devendra Kumar Shukla
 
Counsel for Opposite Party :- Govt. Advocate,A.R. Dube,Ashok K.Jaiswal
 

 
Hon'ble Vipin Sinha,J.

Sri A.R. Dube, learned counsel for the private respondent prays for and is granted two weeks' time to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List on 19th August, 2014.

In the meantime interim order granted earlier shall continue till the next date of listing.

Order Date :- 22.7.2014

Ajay

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