M/S Indira Traders vs The Commissioner, Commercial ...
2014 Latest Caselaw 3480 ALL

Citation : 2014 Latest Caselaw 3480 ALL
Judgement Date : 22 July, 2014

Allahabad High Court

M/S Indira Traders vs The Commissioner, Commercial ... on 22 July, 2014

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- SALES/TRADE TAX REVISION No. - 404 of 2014
 

 
Applicant :- M/S Indira Traders
 
Opposite Party :- The Commissioner, Commercial Taxes
 
Counsel for Applicant :- Rahul Agarwal
 
Counsel for Opposite Party :- C.S.C.
 

 
Hon'ble Surya Prakash Kesarwani,J.

As prayed, list on 30th July, 20141

Order Date :- 22.7.2014

Mukesh

(Surya Prakash Kesarwani,J. )

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