Ram Autar Sharma vs State Of U.P. And Another
2014 Latest Caselaw 3473 ALL

Citation : 2014 Latest Caselaw 3473 ALL
Judgement Date : 22 July, 2014

Allahabad High Court

Ram Autar Sharma vs State Of U.P. And Another on 22 July, 2014

Bench: Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 26898 of 2014
 

 
Applicant :- Ram Autar Sharma
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- R.K. Vaish
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Vipin Sinha,J.

Heard learned counsel for the applicant and learned A.G.A.

Learned A.G.A. has accepted notice on behalf of opposite party no. 1.

Issue notice to opposite party nos. 2 to 4 returnable at an early date.

List on 28th August, 2014.

Order Date :- 22.7.2014

Ajay

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