Anil Kuamr Bansal vs Arjun Das Bansal And Another
2014 Latest Caselaw 3430 ALL

Citation : 2014 Latest Caselaw 3430 ALL
Judgement Date : 21 July, 2014

Allahabad High Court

Anil Kuamr Bansal vs Arjun Das Bansal And Another on 21 July, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3633 of 2008
 

 
Appellant :- Anil Kuamr Bansal
 
Respondent :- Arjun Das Bansal And Another
 
Counsel for Appellant :- Swapnil Kumar,A.K. Gupta,A.K.Mishra,H.R. Mishra,M.K. Gupta,Pooja Goel,S. Kumar
 
Counsel for Respondent :- Rakesh Kumar,Rahul.Sripat,Vimlendu Tripathi
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

On the request of learned counsel for the parties, list on 4.8.2014.

Order Date :- 21.7.2014

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