Sunita Devi & 3 Others vs State Of U.P. & 4 Others
2014 Latest Caselaw 3299 ALL

Citation : 2014 Latest Caselaw 3299 ALL
Judgement Date : 17 July, 2014

Allahabad High Court

Sunita Devi & 3 Others vs State Of U.P. & 4 Others on 17 July, 2014

Bench: Amreshwar Pratap Sahi, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 35423 of 2014
 

 
Petitioner :- Sunita Devi & 3 Others
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- Vijay Shyam Bhaskar,Shiv Kant Mishra
 
Counsel for Respondent :- C.S.C.,Nisheeth Yadav
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

On the request of learned counsel for the petitioners, let the matter now be listed on 28th July, 2014.

Order Date :- 17.7.2014

Ajay

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