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Dr. Rajendra Pratap Singh And Ors. vs The State Of U.P And Anr.
2014 Latest Caselaw 3250 ALL

Citation : 2014 Latest Caselaw 3250 ALL
Judgement Date : 16 July, 2014

Allahabad High Court
Dr. Rajendra Pratap Singh And Ors. vs The State Of U.P And Anr. on 16 July, 2014
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 4486 of 2013
 

 
Applicant :- Dr. Rajendra Pratap Singh And Ors.
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Om Prakash Ojha,Kapil Misra,Sunil Dixit
 
Counsel for Opposite Party :- Govt. Advocate,Ambika Prasad
 

 
Hon'ble Ajai Lamba,J.

List on 30.7.2014.

Interim direction to continue till the next date of listing.

Order Date :- 16.7.2014

A.Nigam

 

 

 
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