Karm Singh And Another vs D.D.C. And 10 Ors.
2014 Latest Caselaw 3228 ALL

Citation : 2014 Latest Caselaw 3228 ALL
Judgement Date : 16 July, 2014

Allahabad High Court

Karm Singh And Another vs D.D.C. And 10 Ors. on 16 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 35969 of 2014
 

 
Petitioner :- Karm Singh And Another
 
Respondent :- D.D.C. And 10 Ors.
 
Counsel for Petitioner :- R.A. Mishra
 
Counsel for Respondent :- C.S.C.,Ranjeet K. Yadav
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh day after tomorrow i.e. 18th July, 2014 along with record of writ petition no. 26180 of 2014 decided by the order dated 16.5.2014.

Order Date :- 16.7.2014

Priyanka

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