Satyapal Singh And 4 Others vs D.D.C., Moradabad And 11 Others
2014 Latest Caselaw 3126 ALL

Citation : 2014 Latest Caselaw 3126 ALL
Judgement Date : 14 July, 2014

Allahabad High Court

Satyapal Singh And 4 Others vs D.D.C., Moradabad And 11 Others on 14 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 35522 of 2014
 

 
Petitioner :- Satyapal Singh And 4 Others
 
Respondent :- D.D.C., Moradabad And 11 Others
 
Counsel for Petitioner :- Ranjeet K. Yadav
 
Counsel for Respondent :- C. S. C.,Arun Kumar Srivastava,M.P. Singh
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 21st July, 2014 to enable the learned counsel for the petitioner to file CH-Form 23 of each of the petitioners.

Order Date :- 14.7.2014

Priyanka

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