Citation : 2014 Latest Caselaw 3049 ALL
Judgement Date : 14 July, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 29 Case :- U/S 482/378/407 No. - 2107 of 2008 Applicant :- Arun Kumar Mishra (Obj. Filed) Opposite Party :- State Of U.P.And Ors. Counsel for Applicant :- S.R.Rizvi Counsel for Opposite Party :- G.A. Hon'ble Ashwani Kumar Singh,J.
This petition under Section 482 Cr. P.C. has been listed in the cause list under caption 'CASES MAY HAVE BECOME INFRUCTUOUS BY EFFLUX OF TIME'.
Learned counsel for the petitioner, states that the matter has not become infructuous.
List in the next cause list before the appropriate court.
Order Date :- 14.7.2014
psd
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