Bijendra Singh vs D.D.C, Bijnor And 82 Others
2014 Latest Caselaw 3020 ALL

Citation : 2014 Latest Caselaw 3020 ALL
Judgement Date : 11 July, 2014

Allahabad High Court

Bijendra Singh vs D.D.C, Bijnor And 82 Others on 11 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 35446 of 2014
 

 
Petitioner :- Bijendra Singh
 
Respondent :- D.D.C, Bijnor And 82 Others
 
Counsel for Petitioner :- Arun K. Singh-I
 
Counsel for Respondent :- C.S.C.,Brajesh Shukla
 

 
Hon'ble Anjani Kumar Mishra,J.

As prayed by the learned counsel for the caveator, put up as fresh on 16th July, 2014 to enable him to obtain instructions in the matter.

Until further order, the status quo as it exists on date shall be maintained by the parties.

Order Date :- 11.7.2014

Priyanka

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