Suresh Chandra Ahuja vs State Of U.P. & Another
2014 Latest Caselaw 2969 ALL

Citation : 2014 Latest Caselaw 2969 ALL
Judgement Date : 11 July, 2014

Allahabad High Court

Suresh Chandra Ahuja vs State Of U.P. & Another on 11 July, 2014

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 57
 

 
Case :- CRIMINAL REVISION No. - 2272 of 2007
 

 
Revisionist :- Suresh Chandra Ahuja
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Gaurav Kakkar
 
Counsel for Opposite Party :- Govt. Advocate,Nishant Mehrotra
 

 
Hon'ble Shashi Kant,J.

Learned counsel for the petitioner prays for and is granted two weeks time for filing rejoinder affidavit.

List after two weeks.

Till the next date of listing, interim order, if any, shall continue.

Order Date :- 11.7.2014

Monika

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