Smt. Usha Batra vs State Of U.P. & 3 Others
2014 Latest Caselaw 2922 ALL

Citation : 2014 Latest Caselaw 2922 ALL
Judgement Date : 11 July, 2014

Allahabad High Court

Smt. Usha Batra vs State Of U.P. & 3 Others on 11 July, 2014

Bench: Amreshwar Pratap Sahi, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 35272 of 2014
 

 
Petitioner :- Smt. Usha Batra
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Rajan Tripathi
 
Counsel for Respondent :- C.S.C.,Avanish Mishra
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

Put up on Tuesday i.e. 15.07.2014 to enable Sri Vivek Verma to obtain instructions.

Order Date :- 11.7.2014

Ajay

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