Shiv Baran vs Sri Anoop Kumar District ...
2014 Latest Caselaw 2845 ALL

Citation : 2014 Latest Caselaw 2845 ALL
Judgement Date : 10 July, 2014

Allahabad High Court

Shiv Baran vs Sri Anoop Kumar District ... on 10 July, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- CONTEMPT No. - 867 of 2014
 

 
Applicant :- Shiv Baran
 
Opposite Party :- Sri Anoop Kumar District Inspector Of Schools Sultanpur
 
Counsel for Applicant :- Anjani Kumar Dvivedi
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Shri Lalit Shukla, learned Additional Chief Standing Counsel prays for and is granted two weeks' time for filing counter affidavit.

List thereafter.

Order Date :- 10.7.2014

Tanveer/-

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