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Naveen Kukreja And Ors. vs Judicial Magistrate. Ii-Nd ...
2014 Latest Caselaw 2733 ALL

Citation : 2014 Latest Caselaw 2733 ALL
Judgement Date : 9 July, 2014

Allahabad High Court
Naveen Kukreja And Ors. vs Judicial Magistrate. Ii-Nd ... on 9 July, 2014
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 2895 of 2012
 

 
Applicant :- Naveen Kukreja And Ors.
 
Opposite Party :- Judicial Magistrate. Ii-Nd Lucknow And Ors.
 
Counsel for Applicant :- Yashovardhan Swarup,Rajesh Kumar Pandey
 
Counsel for Opposite Party :- Govt. Advocate,Kunwar Ravi Prakash,Niraj Tripathi,Umesh Kumar Tiwari
 

 
Hon'ble Ajai Lamba,J.

Let rejoinder affidavit be filed within three days.

List on 23.7.2014.

Interim order to continue till the next date of listing.

Order Date :- 9.7.2014

A.Nigam

 

 

 
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