Sharad Kumar Vats vs United India Insurance Co. Ltd. ...
2014 Latest Caselaw 2716 ALL

Citation : 2014 Latest Caselaw 2716 ALL
Judgement Date : 9 July, 2014

Allahabad High Court

Sharad Kumar Vats vs United India Insurance Co. Ltd. ... on 9 July, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1904 of 2014
 

 
Appellant :- Sharad Kumar Vats
 
Respondent :- United India Insurance Co. Ltd. And 3 Ors.
 
Counsel for Appellant :- Akhilesh Chandra Shukla
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Admit.

Issue notice.

Order Date :- 9.7.2014

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