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Sushil Kumar Sharma vs State Of U.P. And 3 Others
2014 Latest Caselaw 2644 ALL

Citation : 2014 Latest Caselaw 2644 ALL
Judgement Date : 7 July, 2014

Allahabad High Court
Sushil Kumar Sharma vs State Of U.P. And 3 Others on 7 July, 2014
Bench: Sheo Kumar Singh, Rajan Roy



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 33949 of 2014
 

 
Petitioner :- Sushil Kumar Sharma
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Rastrapati Khare
 
Counsel for Respondent :- C.S.C.,Baleshwar Chaturvedi
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Rajan Roy,J.

Learned counsel for the petitioner has given reference of Writ Petition No. 57066 of 2012 and Writ Petition No. 31646 of 2007.

List this petition in the next cause list along with above two writ petitions.

Record of Writ Petition No. 16671 of 2014 (Sushil Kumar Sharma Vs. State of U.P. and others) shall also be placed on the next date.

Order Date :- 7.7.2014

M.A.A.

( Rajan Roy, J.)       ( S.K. Singh, J.)

 

 

 
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