Union Of India Thru Secy. And 3 ... vs Khursheed Alam And Another
2014 Latest Caselaw 2641 ALL

Citation : 2014 Latest Caselaw 2641 ALL
Judgement Date : 7 July, 2014

Allahabad High Court

Union Of India Thru Secy. And 3 ... vs Khursheed Alam And Another on 7 July, 2014

Bench: Sheo Kumar Singh, Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 34239 of 2014
 

 
Petitioner :- Union Of India Thru Secy. And 3 Others
 
Respondent :- Khursheed Alam And Another
 
Counsel for Petitioner :- Harish Chandra Dubey
 
Counsel for Respondent :- L.M. Singh
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Rajan Roy,J.

As prayed, list this matter after two weeks to enable learned counsel to file supplementary affidavit.

Order Date :- 7.7.2014

M.A.A.

( Rajan Roy, J.) ( S.K. Singh, J. )

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