Satya Prakash vs District & Sessions Judge ...
2014 Latest Caselaw 2528 ALL

Citation : 2014 Latest Caselaw 2528 ALL
Judgement Date : 4 July, 2014

Allahabad High Court

Satya Prakash vs District & Sessions Judge ... on 4 July, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 34041 of 2014
 

 
Petitioner :- Satya Prakash
 
Respondent :- District & Sessions Judge Allahabad & 9 Others
 
Counsel for Petitioner :- Chandra Narayan Tripathi
 

 
Hon'ble Abhinava Upadhya,J.

Issue notice to respondents no.3 to 10 returnable at an early date.

The petitioners shall take steps for service of notice upon the said respondents within a week.

List after service of notice.

Order Date :- 4.7.2014

SKM

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