Dr.Ashwani Kumar Singh And Others vs Civil Judge Malihabad (S.D.) ...
2014 Latest Caselaw 2503 ALL

Citation : 2014 Latest Caselaw 2503 ALL
Judgement Date : 4 July, 2014

Allahabad High Court

Dr.Ashwani Kumar Singh And Others vs Civil Judge Malihabad (S.D.) ... on 4 July, 2014

Bench: B. Amit Sthalekar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- MISC. SINGLE No. - 1414 of 2007
 

 
Petitioner :- Dr.Ashwani Kumar Singh And Others
 
Respondent :- Civil Judge Malihabad (S.D.) Lucknow And 5 Others
 
Counsel for Petitioner :- L.K.Gupta
 
Counsel for Respondent :- C.S.C.,B.P.Jauhari
 

 
Hon'ble B. Amit Sthalekar,J.

This case has been listed under the Heading "Bunch Cases likely infructuous". Learned counsel for the petitioner has not raised any objection to the listing of the case under the said category.

The writ petition is accordingly dismissed as infructuous.

Interim order, if any, stands vacated.

Order Date :- 4.7.2014

o.k.

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