Saroj Kumar Singh vs Additional District Judge Vth And ...
2014 Latest Caselaw 2493 ALL

Citation : 2014 Latest Caselaw 2493 ALL
Judgement Date : 3 July, 2014

Allahabad High Court

Saroj Kumar Singh vs Additional District Judge Vth And ... on 3 July, 2014

Bench: B. Amit Sthalekar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- MISC. SINGLE No. - 2798 of 2006
 

 
Petitioner :- Saroj Kumar Singh
 
Respondent :- Additional District Judge Vth And Others
 
Counsel for Petitioner :- Vinod Kumar Singh Ii,Jai Prakash Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble B. Amit Sthalekar,J.

This case has been listed under the Heading "Bunch cases likely infructuous". Learned counsel for the petitioner has not raised any objection to the listing of the case under the said category.

The writ petition is accordingly dismissed as infructuous.

Interim order, if any, stands vacated.

Order Date :- 3.7.2014

o.k.

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