Sri Himanshu Sinha vs Sri Nageshwar Villa Flat Owners' ...
2014 Latest Caselaw 2420 ALL

Citation : 2014 Latest Caselaw 2420 ALL
Judgement Date : 2 July, 2014

Allahabad High Court

Sri Himanshu Sinha vs Sri Nageshwar Villa Flat Owners' ... on 2 July, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 6731 of 2014
 

 
Petitioner :- Sri Himanshu Sinha
 
Respondent :- Sri Nageshwar Villa Flat Owners' Association And Another
 
Counsel for Petitioner :- Siddharth Nandan,T.P. Singh
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Abhinava Upadhya,J.

List again in the next cause list showing the name of Sri Chandra Bhan Gupta as counsel for respondent no.1.

Interim order, if in operation, is extended till the next date of listing.

Order Date :- 2.7.2014

SKM

Download the LatestLaws.com Mobile App