Sanjay Kumar Saxena vs Union Of India And Another
2014 Latest Caselaw 2398 ALL

Citation : 2014 Latest Caselaw 2398 ALL
Judgement Date : 1 July, 2014

Allahabad High Court

Sanjay Kumar Saxena vs Union Of India And Another on 1 July, 2014

Bench: Sheo Kumar Singh, Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 33492 of 2014
 

 
Petitioner :- Sanjay Kumar Saxena
 
Respondent :- Union Of India And Another
 
Counsel for Petitioner :- Prabhakar Singh
 
Counsel for Respondent :- A.S.G.I.,Smt. Manju R. Chauhan
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Rajan Roy,J.

A mention has been made on behalf of Smt. Manju Rani Chauhan, learned Advocate to adjourn the matter for the day.

As prayed, put up this matter on 8.7.2014, as fresh.

Order Date :- 1.7.2014

M.A.A.

( Rajan Roy, J.) ( S. K. Singh, J.)

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