Smt. Sunita Yadav Mahila ... vs Chinta Kumari And 6 Others
2014 Latest Caselaw 2392 ALL

Citation : 2014 Latest Caselaw 2392 ALL
Judgement Date : 1 July, 2014

Allahabad High Court

Smt. Sunita Yadav Mahila ... vs Chinta Kumari And 6 Others on 1 July, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 33516 of 2014
 

 
Petitioner :- Smt. Sunita Yadav Mahila Mahavidyalay And Another
 
Respondent :- Chinta Kumari And 6 Others
 
Counsel for Petitioner :- Bhoopendra Nath Singh,Devendra Pratap Singh
 
Counsel for Respondent :- P.K. Srivastava,A.K. Jaiswal
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up tomorrow as fresh.

Order Date :- 1.7.2014

SKM

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