Javed Ahmad Khan And 3 Others vs State Of U.P. And 4 Others
2014 Latest Caselaw 9822 ALL

Citation : 2014 Latest Caselaw 9822 ALL
Judgement Date : 11 December, 2014

Allahabad High Court

Javed Ahmad Khan And 3 Others vs State Of U.P. And 4 Others on 11 December, 2014

Bench: Vineet Saran, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- SPECIAL APPEAL No. - 1360 of 2013
 

 
Appellant :- Javed Ahmad Khan And 3 Others
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Appellant :- Siddharth Khare,Ashok Khare
 
Counsel for Respondent :- C.S.C.,G.K. Singh,V.K. Singh
 

 
Hon'ble Vineet Saran,J.

Hon'ble Vivek Kumar Birla,J.

Dismissed.

For orders, see our judgement and order of date passed in Special Appeal No. 1359 of 2013 (Tariq Maqbool & others vs. State of U.P. & others).

Order Date :- 11.12.2014

aBhishEk

(Vivek Kumar Birla, J.) (Vineet Saran, J.)

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