Chemical Udhyog Mazdoor Union & 2 ... vs State Of U.P. & 5 Others
2014 Latest Caselaw 9790 ALL

Citation : 2014 Latest Caselaw 9790 ALL
Judgement Date : 10 December, 2014

Allahabad High Court

Chemical Udhyog Mazdoor Union & 2 ... vs State Of U.P. & 5 Others on 10 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 58141 of 2014
 
Petitioner :- Chemical Udhyog Mazdoor Union & 2 Others
 
Respondent :- State Of U.P. & 5 Others
 
Counsel for Petitioner :- Ranjit Saxena
 
Counsel for Respondent :- C.S.C.,Alok Ranjan Misra,Amrita Rai,Raghav Gupta,Tanya Mehta
 

 
Hon'ble Mahesh Chandra Tripathi,J.

On the request of Mr. Ranjit Saxena, learned counsel for the petitioner, put up this matter on Monday i.e. 15.12.2014.

Order Date :- 10.12.2014

VKG

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