Shanker Lal Sharma vs State Of U.P. Thru' Secry. And ...
2014 Latest Caselaw 9773 ALL

Citation : 2014 Latest Caselaw 9773 ALL
Judgement Date : 9 December, 2014

Allahabad High Court

Shanker Lal Sharma vs State Of U.P. Thru' Secry. And ... on 9 December, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - C No. - 64593 of 2014
 

 
Petitioner :- Shanker Lal Sharma
 
Respondent :- State Of U.P. Thru' Secry. And Another
 
Counsel for Petitioner :- Pankaj Srivastava,Shyam Sunder
 
Counsel for Respondent :- C.S.C.,Divakar Rai Sharma
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up tomorrow as fresh.

Order Date :- 9.12.2014

SKM

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