Pawan Kumar Yadav & Another vs State Of U.P. & 2 Others
2014 Latest Caselaw 9768 ALL

Citation : 2014 Latest Caselaw 9768 ALL
Judgement Date : 9 December, 2014

Allahabad High Court

Pawan Kumar Yadav & Another vs State Of U.P. & 2 Others on 9 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 66437 of 2014
 
Petitioner :- Pawan Kumar Yadav & Another
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- B.N. Rai,Adarsh Kumar
 
Counsel for Respondent :- C.S.C.,Vivek Varma
 

 
Hon'ble Mahesh Chandra Tripathi,J.

On the request of Sri Vivek Varma, learned counsel for the respondents, put up this matter tomorrow i.e. 10.12.2014, as fresh.

Order Date :- 9.12.2014

VKG

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