Jaya Mishra And Anr. vs State Of U.P. And 3 Others
2014 Latest Caselaw 9665 ALL

Citation : 2014 Latest Caselaw 9665 ALL
Judgement Date : 8 December, 2014

Allahabad High Court

Jaya Mishra And Anr. vs State Of U.P. And 3 Others on 8 December, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 28070 of 2014
 

 
Petitioner :- Jaya Mishra And Anr.
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Mrs. Swati Agrawal,Ajay Kr.Srivastava
 
Counsel for Respondent :- Govt. Advocate,Anupama Tripathi,Rakesh Kumar Tripathi
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over on illness slip of Mrs. Swati Agrawal, learned counsel for petitioners.

List in the next cause list.

Order Date :- 8.12.2014

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