Vikrant Kumar vs Union Of India And Others
2014 Latest Caselaw 9591 ALL

Citation : 2014 Latest Caselaw 9591 ALL
Judgement Date : 4 December, 2014

Allahabad High Court

Vikrant Kumar vs Union Of India And Others on 4 December, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 56793 of 2012
 

 
Petitioner :- Vikrant Kumar
 
Respondent :- Union Of India And Others
 
Counsel for Petitioner :- S.K.Tyagi
 
Counsel for Respondent :- A.S.G.I.
 

 
Hon'ble Rajan Roy,J.

Learned counsel for the petitioner shall serve notice of this writ petition upon Sri Gyan Prakash, Asstt. Solicitor General of India.

List this case peremptorily on 16.12.2014, showing the name of Sri Gyan Prakash, as counsel for respondents.

Order Date :- 4.12.2014

M.A.A.

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