Smt. Premlata vs State Of U.P. Thru Secy. And Others
2014 Latest Caselaw 9574 ALL

Citation : 2014 Latest Caselaw 9574 ALL
Judgement Date : 4 December, 2014

Allahabad High Court

Smt. Premlata vs State Of U.P. Thru Secy. And Others on 4 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 73775 of 2011
 
Petitioner :- Smt. Premlata
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Counsel for Petitioner :- Chandra Shekhar Srivastav,Alok Kr.Yadav,Sudhanshu Srivastava
 
Counsel for Respondent :- C.S.C.,Vikram Singh Yadav
 

 
Hon'ble Mahesh Chandra Tripathi,J.

As prayed of learned counsel for the petitioner, list this matter on 16.12.2014, showing the name of Mr. Manoj Kumar Yadav, Advocate, as counsel for the respondent no.6.

Order Date :- 4.12.2014

VKG

Download the LatestLaws.com Mobile App