Anand Kumar Singh vs State Of U.P. Thru Secy. And Others
2014 Latest Caselaw 9460 ALL

Citation : 2014 Latest Caselaw 9460 ALL
Judgement Date : 2 December, 2014

Allahabad High Court

Anand Kumar Singh vs State Of U.P. Thru Secy. And Others on 2 December, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - C No. - 9163 of 2012
 

 
Petitioner :- Anand Kumar Singh
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Counsel for Petitioner :- Siddharth Khare,Ashok Khare
 
Counsel for Respondent :- C.S.C.,P.K. Bajpai
 

 
Hon'ble Rajan Roy,J.

As prayed, list this case in the next cause list.

Order Date :- 2.12.2014

M.A.A.

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