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Brij Bhushan Behara & Another vs State Of U.P.
2014 Latest Caselaw 9427 ALL

Citation : 2014 Latest Caselaw 9427 ALL
Judgement Date : 2 December, 2014

Allahabad High Court
Brij Bhushan Behara & Another vs State Of U.P. on 2 December, 2014
Bench: Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL APPEAL No. - 4751 of 2013
 

 
Appellant :- Brij Bhushan Behara & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- P.N. Tripathi,B K Tripathi,S.C. Tiwari
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

As prayed by learned counsel for appellants, list on 12.1.2015 for hearing on bail application.

Order Date :- 2.12.2014

RU

 

 

 
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