Abdul Rashid vs State Of U.P. Thru. Dept. Of Urban ...
2014 Latest Caselaw 9419 ALL

Citation : 2014 Latest Caselaw 9419 ALL
Judgement Date : 2 December, 2014

Allahabad High Court

Abdul Rashid vs State Of U.P. Thru. Dept. Of Urban ... on 2 December, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 9672 of 2010
 

 
Petitioner :- Abdul Rashid
 
Respondent :- State Of U.P. Thru. Dept. Of Urban Land Ceiling & Ors.
 
Counsel for Petitioner :- Atul Kr. Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

Connect with Writ Petition No. 35593 of 2008.

Order Date :- 2.12.2014

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