The Gorakhpur Mandal Vikas Nigam ... vs The Gorakhpur Mandal Vikas Nigam ...
2014 Latest Caselaw 9396 ALL

Citation : 2014 Latest Caselaw 9396 ALL
Judgement Date : 1 December, 2014

Allahabad High Court

The Gorakhpur Mandal Vikas Nigam ... vs The Gorakhpur Mandal Vikas Nigam ... on 1 December, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 32359 of 1992
 

 
Petitioner :- The Gorakhpur Mandal Vikas Nigam And Others
 
Respondent :- The Gorakhpur Mandal Vikas Nigam Ltd.And & Others
 
Counsel for Petitioner :- T.P. Singh,Ashutosh Gupta,Ashutosh Kumar Shukla,Ashutosh Shukla,Kameshwar Singh
 
Counsel for Respondent :- R.P. Goel,S.C.
 

 
Hon'ble Rajan Roy,J.

Three weeks and no more is granted to the respondents to file counter affidavit to the amended portion of the writ petition.

List this case immediately thereafter.

Order Date :- 1.12.2014

M.A.A.

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