Surendra Kumar vs State Of U.P. And Another
2014 Latest Caselaw 5383 ALL

Citation : 2014 Latest Caselaw 5383 ALL
Judgement Date : 29 August, 2014

Allahabad High Court

Surendra Kumar vs State Of U.P. And Another on 29 August, 2014

Bench: Sheo Kumar Singh, Dinesh Maheshwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 45957 of 2014
 

 
Petitioner :- Surendra Kumar
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- D.K. Singh,V.K. Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Dinesh Maheshwari,J.

Learned Standing Counsel is to obtain instruction about details and progress of the inquiry report pursuant to the F.I.R. dated 16.5.2014.

Put up this matter on 09.09.2014, as fresh.

Order Date :- 29.8.2014

M.A.A.

(Dinesh Maheshwari, J.) ( S.K. Singh, J.)

Download the LatestLaws.com Mobile App