M/S Shamsi Oil Distributors Thru ... vs State Of U.P.Through ...
2014 Latest Caselaw 5355 ALL

Citation : 2014 Latest Caselaw 5355 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

M/S Shamsi Oil Distributors Thru ... vs State Of U.P.Through ... on 28 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 3329 of 2006
 

 
Petitioner :- M/S Shamsi Oil Distributors Thru Prop.M.Juber Shamshi
 
Respondent :- State Of U.P.Through Prn.Secy.Food & Civil Supply & 3 Ors
 
Counsel for Petitioner :- Sudhir Kr. Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 28.8.2014

RPD

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