Gram Panchayat Katra Through ... vs Sub Divisional ...
2014 Latest Caselaw 5243 ALL

Citation : 2014 Latest Caselaw 5243 ALL
Judgement Date : 28 August, 2014

Allahabad High Court

Gram Panchayat Katra Through ... vs Sub Divisional ... on 28 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 3098 of 2006
 

 
Petitioner :- Gram Panchayat Katra Through Pradhan Raghav Ram
 
Respondent :- Sub Divisional Magistrate/Dy.Collector And 2 Others
 
Counsel for Petitioner :- R.N.Gupta
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 28.8.2014

RPD

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