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Commissioner Of Income Tax, ... vs Smt. Meenakshi Devi
2014 Latest Caselaw 5211 ALL

Citation : 2014 Latest Caselaw 5211 ALL
Judgement Date : 28 August, 2014

Allahabad High Court
Commissioner Of Income Tax, ... vs Smt. Meenakshi Devi on 28 August, 2014
Bench: Tarun Agarwala, Satish Chandra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- INCOME TAX APPEAL No. - 451 of 2005
 

 
Appellant :- Commissioner Of Income Tax, (Cental), Kanpur
 
Respondent :- Smt. Meenakshi Devi
 
Counsel for Appellant :- S.C.,B. Agrawal,R.K. Upadhyay
 
Counsel for Respondent :- Deepak Kumar Singh,Pankaj Agarwal
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dr. Satish Chandra,J.

The case is passed over on the request of Sri R.K. Upadhyay, learned counsel for the appellant.

Order Date :- 28.8.2014

pp/

(Dr. Satish Chandra,J.) (Tarun Agarwala,J.) 

 

 

 
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