Rakesh U/A 227 vs Tahseeldar, Kheri & 3 Ors.
2014 Latest Caselaw 5167 ALL

Citation : 2014 Latest Caselaw 5167 ALL
Judgement Date : 27 August, 2014

Allahabad High Court

Rakesh U/A 227 vs Tahseeldar, Kheri & 3 Ors. on 27 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 139 of 2004
 

 
Petitioner :- Rakesh U/A 227
 
Respondent :- Tahseeldar, Kheri & 3 Ors.
 
Counsel for Petitioner :- T.N. Singh,Pawan Kr. Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 27.8.2014

RPD

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