Gopi Nath Singh vs State Of U.P. & Others
2014 Latest Caselaw 5166 ALL

Citation : 2014 Latest Caselaw 5166 ALL
Judgement Date : 27 August, 2014

Allahabad High Court

Gopi Nath Singh vs State Of U.P. & Others on 27 August, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 51729 of 2008
 

 
Petitioner :- Gopi Nath Singh
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- H.M. Srivastav,Neeraj Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

In response to the orders dated 14.7.2014 and 1.8.2014 passed by this Court, the learned standing counsel informs the court that detailed affidavit has been filed in the Registree on 21.8.2014. The same is not on the record. Office is directed to trace it out and place the same on record.

Counsel for the petitioner prays for and is granted ten days' time to file reply to the same.

List thereafter.

Order Date :- 27.8.2014

SKS

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