Samar Bahadur Singh vs M.D., U.P.R.T.C. & Others
2014 Latest Caselaw 5164 ALL

Citation : 2014 Latest Caselaw 5164 ALL
Judgement Date : 27 August, 2014

Allahabad High Court

Samar Bahadur Singh vs M.D., U.P.R.T.C. & Others on 27 August, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 54516 of 2008
 

 
Petitioner :- Samar Bahadur Singh
 
Respondent :- M.D., U.P.R.T.C. & Others
 
Counsel for Petitioner :- Hari Bans Singh
 
Counsel for Respondent :- Anurag Khanna,B.N. Singh,S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

It is reported that the cases of Sri Anurag Khanna are adjourned up to 27.8.2014.

List this matter in the next cause list showing the name of Sri Arvind Kumar Mishra, learned counsel for the respondent.

Order Date :- 27.8.2014

SKS

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