Ram Lal Maurya & Others vs State Of U.P. & Others
2014 Latest Caselaw 5161 ALL

Citation : 2014 Latest Caselaw 5161 ALL
Judgement Date : 27 August, 2014

Allahabad High Court

Ram Lal Maurya & Others vs State Of U.P. & Others on 27 August, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 55324 of 2008
 

 
Petitioner :- Ram Lal Maurya & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Radha Kant Ojha,Akhilesh Chandra Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for the petitioner prays for and is granted three weeks' time to file rejoinder affidavit.

List thereafter.

Order Date :- 27.8.2014

SKS

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