Saiyad Mansoor Ali Alias Javed vs State Of U.P. & Another
2014 Latest Caselaw 5160 ALL

Citation : 2014 Latest Caselaw 5160 ALL
Judgement Date : 27 August, 2014

Allahabad High Court

Saiyad Mansoor Ali Alias Javed vs State Of U.P. & Another on 27 August, 2014

Bench: Ranjana Pandya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 14
 

 
Case :- CRIMINAL REVISION No. - 1192 of 1996
 

 
Revisionist :- Saiyad Mansoor Ali Alias Javed
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Sudhir Kumar
 
Counsel for Opposite Party :- A.G.A.,Siddharth Srivastava
 

 
Hon'ble Mrs. Ranjana Pandya,J.

Shri Sudhir Kumar, learned counsel for the revisionist states that the sole revisionist Saiyad Mansoor Ali alias Javed had died.

Hence, the proceedings against the revisionist stands abated.

Order Date :- 27.8.2014

Sazia

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