Citation : 2014 Latest Caselaw 5158 ALL
Judgement Date : 27 August, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- WRIT - C No. - 45318 of 2014 Petitioner :- Ghanshyam & 2 Others Respondent :- Radheyshyam @ Lallu & Others Counsel for Petitioner :- Rajeev Misra Counsel for Respondent :- K.P. Pandey,K.C. Pandey Hon'ble Abhinava Upadhya,J.
As prayed, put up on Monday, i.e., 1.9.2014 as fresh.
Order Date :- 27.8.2014
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