Alok Bhardwaj vs State Of U.P. & Another
2014 Latest Caselaw 5157 ALL

Citation : 2014 Latest Caselaw 5157 ALL
Judgement Date : 27 August, 2014

Allahabad High Court

Alok Bhardwaj vs State Of U.P. & Another on 27 August, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 59694 of 2008
 

 
Petitioner :- Alok Bhardwaj
 
Respondent :- State Of U.P. & Another
 
Counsel for Petitioner :- Arun K. Singh - I
 
Counsel for Respondent :- C.S.C.,A.K.Srivastava,A.M. Zaidi,B.G. Singh
 

 
Hon'ble Mahesh Chandra Tripathi,J.

List is revised. No one appears on behalf of the petitioner. However, Sri B.G. Singh, counsel for respondent nos. 2 and 4, Sri A.M. Zaidi, counsel for respondent no. 5 and Sri A.K. Srivastava, counsel for respondent no. 6 are present.

Accordingly, the writ petition is dismissed for non-prosectuion.

Order Date :- 27.8.2014

SKS

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